Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 25] [Entire Act] State of Assam - Subsection Section 25(g) in Assam Forest Regulation, 1891 (g)poisons water or, in contravention of any rules made by the State Government hunts, fishes or sets traps or snares,
