Bombay High Court
Darius Rutton Kavasmaneck vs Maharukh Murad Oomrigar And Ors on 16 July, 2021
Author: Nitin W. Sambre
Bench: Nitin W. Sambre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
MISC.CIVIL APPLICATION NO. 329 OF 2019
Darius Rutton Kavasmaneck ....APPLICANT
V/S
Maharukh Murad Oomrigar And Ors ....RESPONDENT
Ms. Priyanka Kothari i/by Dhru and Co. for Applicant None for Respondent CORAM : HON'BLE SHRI JUSTICE NITIN W. SAMBRE J DATE : 16th July, 2021 P.C. :
At the request of learned counsel for the Applicant , stand over to 30/08/2021 .
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 16/07/2021 ::: Downloaded on - 17/07/2021 05:09:22 :::