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Bombay High Court

Darius Rutton Kavasmaneck vs Maharukh Murad Oomrigar And Ors on 16 July, 2021

Author: Nitin W. Sambre

Bench: Nitin W. Sambre

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

        MISC.CIVIL APPLICATION NO. 329 OF 2019

 Darius Rutton Kavasmaneck                               ....APPLICANT
             V/S
 Maharukh Murad Oomrigar And Ors                      ....RESPONDENT

Ms. Priyanka Kothari i/by Dhru and Co. for Applicant None for Respondent CORAM : HON'BLE SHRI JUSTICE NITIN W. SAMBRE J DATE : 16th July, 2021 P.C. :

At the request of learned counsel for the Applicant , stand over to 30/08/2021 .
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 16/07/2021 ::: Downloaded on - 17/07/2021 05:09:22 :::