Supreme Court - Daily Orders
S.M. Matloob vs Indian Council Of Cultural Relations ... on 13 January, 2016
ITEM NO.85 REGISTRAR COURT. 1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL
Petition(s) for Special Leave to Appeal (C) No(s). 26404/2015
S.M. MATLOOB Petitioner(s)
VERSUS
INDIAN COUNCIL OF CULTURAL RELATIONS (ICCR) THR. DIRECTOR GENERAL
Respondent(s)
(with appln. (s) for permission to appear and argue in person and
office report)
Date : 13/01/2016 This petition was called on for hearing today.
For Petitioner(s)
Petitioner-in-person,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Petitioner-in-person is present.
Fresh steps to be taken for service of the sole respondent within two weeks.
List again on 24.2.2016.
(PAWAN DEV KOTWAL) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2016.01.13 17:16:20 IST Reason: