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Supreme Court - Daily Orders

Google India Private Ltd vs M/S. Visakha Industries on 10 November, 2016

Bench: Dipak Misra, Amitava Roy

     ITEM NO.103                            COURT NO.4                 SECTION II

                               S U P R E M E C O U R T O F        I N D I A
                                       RECORD OF PROCEEDINGS

     Criminal Appeal             No(s).    1987/2014

     GOOGLE INDIA PRIVATE LTD                                          Appellant(s)

                                                  VERSUS

     M/S VISAKHA INDUSTRIES                             Respondent(s)
     (With appln. For stay and placing additional documents and
     impleadment and leave to place on record the subsequent
     developments and permission to file additional documents)

     Date : 10/11/2016 This appeal was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE DIPAK MISRA
                         HON'BLE MR. JUSTICE AMITAVA ROY

     For Appellant(s)               Mr.   C.A. Sundaram,Sr.Adv.
                                    Mr.   Mahesh Agarwal,Adv.
                                    Mr.   Praveen Shehrawat,Adv.
                                    Mr.   Shashank Manish,Adv.
                                    Ms.   Akanksha Kaul,Adv.
                                    Mr.   Saransh Jain,Adv.
                                    For   Mr. E. C. Agrawala,Adv.

     For Respondent(s)              Mr.   K.V. Viswanathan,Sr.Adv.
                                    Mr.   Sridhar Potaraju,Adv.
                                    Mr.   Gaichangpou Gangmei,Adv.
                                    Mr.   Arjun Singh,Adv.
                                    Ms.   Sindoora VNL,Adv.
                                    Ms.   Ankita Sharma,Adv.

                          UPON hearing the counsel the Court made the following
                                             O R D E R

Heard in part.

Put up for hearing on 24th November, 2016. Mr. Praveen Shehrawat, learned counsel for the appellant shall hand over a copy of the appeal paper book to Ms. Nisha Bagchi, learned counsel who appears for the Union of India, so that she can intimate learned Attorney Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2016.11.10 General to assist the Court on that day.

17:04:52 IST
Reason:




                (Anita Malhotra)                                       (H.S.Parasher)
                  Court Master                                          Court Master