Supreme Court - Daily Orders
Google India Private Ltd vs M/S. Visakha Industries on 10 November, 2016
Bench: Dipak Misra, Amitava Roy
ITEM NO.103 COURT NO.4 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No(s). 1987/2014
GOOGLE INDIA PRIVATE LTD Appellant(s)
VERSUS
M/S VISAKHA INDUSTRIES Respondent(s)
(With appln. For stay and placing additional documents and
impleadment and leave to place on record the subsequent
developments and permission to file additional documents)
Date : 10/11/2016 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE AMITAVA ROY
For Appellant(s) Mr. C.A. Sundaram,Sr.Adv.
Mr. Mahesh Agarwal,Adv.
Mr. Praveen Shehrawat,Adv.
Mr. Shashank Manish,Adv.
Ms. Akanksha Kaul,Adv.
Mr. Saransh Jain,Adv.
For Mr. E. C. Agrawala,Adv.
For Respondent(s) Mr. K.V. Viswanathan,Sr.Adv.
Mr. Sridhar Potaraju,Adv.
Mr. Gaichangpou Gangmei,Adv.
Mr. Arjun Singh,Adv.
Ms. Sindoora VNL,Adv.
Ms. Ankita Sharma,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard in part.
Put up for hearing on 24th November, 2016. Mr. Praveen Shehrawat, learned counsel for the appellant shall hand over a copy of the appeal paper book to Ms. Nisha Bagchi, learned counsel who appears for the Union of India, so that she can intimate learned Attorney Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2016.11.10 General to assist the Court on that day.
17:04:52 IST Reason: (Anita Malhotra) (H.S.Parasher) Court Master Court Master