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[Cites 0, Cited by 0] [Section 254(1)] [Section 254] [Entire Act]

State of Maharashtra - Subsection

Section 254(1)(h) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(h)after bringing or causing to be brought to a burning ground any corpse fail to burn or cause the same to be burnt within six hours from the time of the arrival thereof at such ground;