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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(b) in The M.P. Janpad Panchayat (Management of Ferries) Rules, 1999

(b)"Ferry" means and includes a bridge of boats, Pontoons or rafts, swinging bridge, a flying bridge and a temporary bridge and the approaches to and landing places of a ferry;