Delhi High Court - Orders
The Commissioner Of Income Tax - ... vs Adobe Systems Software Ireland Limited on 10 December, 2021
Author: Manmohan
Bench: Manmohan, Navin Chawla
$~3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 161/2020
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL
TAXATION -1 ..... Appellant
Through: Mr.Ruchir Bhatia, Sr. SC.
versus
ADOBE SYSTEMS SOFTWARE IRELAND LIMITED
..... Respondent
Through: Mr.Vishal K. Adv.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 10.12.2021 List on 04th January, 2022 along with connected matters.
MANMOHAN, J NAVIN CHAWLA, J DECEMBER 10, 2021/Arya Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:13.12.2021 11:15:31