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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Assam - Subsection

Section 28(1)(B) in Madhabdev University Act, 2017

(B)Other members :
(xiv)Persons not exceeding three, other than teachers of the University, appointed by the Chancellor being persons who by reasons of their possessing expert knowledge in subjects named for the purpose by the ex-officio members of the Academic Council are in the opinion of the Chancellor fit to serve in the Council;
(xv)Two persons to be elected by the court, who are not employees or students of the University; and
(xvi)Two members (one female) of the Madhabdev College/ Madhabdev University Alumni (to be nominated by the Vice-Chancellor).