Section 1 in The Information Technology (Procedure and Safeguards for Interception, Monitoring and Decryption of Information) Rules, 2009
1. Short title and commencement.
(1)These rules may be called the Information Technology (Procedure and Safeguards for Interception, Monitoring and Decryption of Information) Rules, 2009.(2)They shall come into force on the date of their publication in the Official Gazette.
