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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Madhya Pradesh - Subsection

Section 22(2)(b) in Madhya Pradesh Bhu-Rajasva Sanhita (Rajasva Nyayalayon Ki Prakriya) Niyam, 2019

(b)the envelope containing the summons is returned by the postal service or courier. service to the Revenue Court with an endorsement purporting that it was not received by the addressee or in his absence by any other person on his behalf; or