Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 8 in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State 8. The Appendices to the Code shall have the same effect as the Articles of the Code and shall be treated as part of the Code.
