Calcutta High Court (Appellete Side)
Kaushik Adhikary vs The Serampore Municipality & Ors on 18 October, 2016
Author: Ashis Kumar Chakraborty
Bench: Ashis Kumar Chakraborty
1
03.
18.10.2016.
Ct. No. 06(V.B.)
F.B.
W.P. 24418 (W) of 2016
Kaushik Adhikary
-Vs.-
The Serampore Municipality & Ors.
Ms. Arpita Saha
..... For the Petitioner.
Mr. Sadhan Kumar Halder,
Mr. Lal Mohan Basu
..... For the State.
_________
It appears that the copy of the writ petition has not yet been
served upon the respondents-Municipality.
Let, this application appear before the regular Bench, in its usual turn, after the reopening of the Court.
(Ashis Kumar Chakraborty, J.)