Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 91] [Entire Act] State of Rajasthan - Subsection Section 91(d) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011 (d)two representatives of the concerned department of the State Government ; and
