Calcutta High Court
Bengal Pincon Housing Infrastructure ... vs Ajay Kumar Mitra & Anr on 8 August, 2014
Author: Arijit Banerjee
Bench: Arijit Banerjee
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
G.A. No. 2668 of 2013
C.S. No.313 of 2013
BENGAL PINCON HOUSING INFRASTRUCTURE LTD
Versus
AJAY KUMAR MITRA & ANR.
BEFORE:
The Hon'ble JUSTICE ARIJIT BANERJEE
Date : 8th August, 2014.
Mr. Ranjit Kr. Basu, Adv. appears and submits
The Court : Nobody appears for the petitioner. Learned counsel for the
respondent files affidavit-in-opposition. Let the same be kept on record. He prays
for a day's accommodation. Let the matter stand adjourned till 11th August, 2014.
(ARIJIT BANERJEE, J.) km AR(CR)