Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74(1)] [Section 74] [Entire Act] State of West Bengal - Subsection Section 74(1)(c) in West Bengal Town and Country (Planning and Development) Act, 1979 (c)The District Judge may hear the appeal or transfer the appeal filed before him to an Additional District Judge for disposal.