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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(2) in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007

(2)Words and expressions used and not defined in these regulations shall have the meaning assigned to them in CEA meters Regulations, State Grid Code and the Electricity Act 2003.