Supreme Court - Daily Orders
Karnataka State Pollution Control ... vs The General Secretary Karnataka State ... on 7 July, 2023
Bench: Aniruddha Bose, Sanjay Kumar
ITEM NO.45 COURT NO.6 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No. 28712/2019
(Arising out of impugned final judgment and order dated 11-04-2019
in WA No. 261/2017(L-TER) passed by the High Court Of Karnataka At
Bengaluru)
KARNATAKA STATE POLLUTION CONTROL BOARD Petitioner(s)
VERSUS
THE GENERAL SECRETARY
KARNATAKA STATE POLLUTION CONTROL BOARD
EMPLOYEES NOUKARARA SANGH Respondent(s)
Date : 07-07-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
HON'BLE MR. JUSTICE SANJAY KUMAR
For Petitioner(s) Mr. V. N. Raghupathy, AOR
Mr. Varun Varma, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioner. We do not find any reason to interfere with the order impugned in this petition.
The special leave petition is, accordingly, dismissed. Pending application(s), if any, shall stand disposed of.
Signature Not Verified Digitally signed by SNEHA DAS Date: 2023.07.07 (SNEHA DAS) 17:02:12 IST Reason: (VIDYA NEGI) SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR