Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 242] [Entire Act]

Union of India - Subsection

Section 242(d) in The Merchant Shipping Act, 1958

(d)that she has on board such number of medical officers licensed in the prescribed manner and such number of attendants, if any, as may be prescribed;