Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Arunachal Pradesh - Subsection Section 2(40) in North East Frontier Technical University (Neftu) Arunachal Pradesh Act, 2014 (40)"Vice-Chancellor" means the Vice-Chancellor of the University appointed under section 17 of the Act;
