Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70(1)] [Section 70] [Entire Act] State of Sikkim - Subsection Section 70(1)(c) in Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Act, 1988 (c)if there is reason to believe that he will abscond.