Bombay High Court
Gracia Lopez Lanismer Luisa vs Union Of India And Anr on 6 July, 2021
Author: Prakash D. Naik
Bench: Prakash D. Naik
17.BA.2663.2019.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
BAIL APPLICATION NO.2663 OF 2019
Gracia Lopez Lanismer Luisa Applicant
versus
Union of India and another Respondents
Ms.Zehra Charania i/by Mr.Ayaz Khan for applicant.
Mr.H.S.Venegavkar, Special P.P. for respondent no.1.
Mr.S.R.Agarkar, APP, for State.
CORAM : PRAKASH D. NAIK, J.
DATE : 6th July 2021
PC :
Learned advocate for applicant, on instructions, seek
permission to withdraw this application. In view of the submission, the application is allowed to be withdrawn and stand disposed of as such.
(PRAKASH D. NAIK, J.) MST ::: Uploaded on - 08/07/2021 ::: Downloaded on - 08/07/2021 22:04:45 :::