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Bombay High Court

Gracia Lopez Lanismer Luisa vs Union Of India And Anr on 6 July, 2021

Author: Prakash D. Naik

Bench: Prakash D. Naik

                                                                       17.BA.2663.2019.doc




             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   CRIMINAL APPELLATE JURISDICTION

                       BAIL APPLICATION NO.2663 OF 2019

 Gracia Lopez Lanismer Luisa                                            Applicant
            versus
 Union of India and another                                             Respondents

 Ms.Zehra Charania i/by Mr.Ayaz Khan for applicant.
 Mr.H.S.Venegavkar, Special P.P. for respondent no.1.
 Mr.S.R.Agarkar, APP, for State.


                               CORAM :       PRAKASH D. NAIK, J.
                               DATE      :   6th July 2021
 PC :


          Learned       advocate   for   applicant,      on     instructions,        seek

permission to withdraw this application. In view of the submission, the application is allowed to be withdrawn and stand disposed of as such.

(PRAKASH D. NAIK, J.) MST ::: Uploaded on - 08/07/2021 ::: Downloaded on - 08/07/2021 22:04:45 :::