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[Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(4)(c) in Table of Registration Fee

(c)In the case of persons appointed to execute a commission under section 33 or section 38 of the Registration Act, the same rates as are prescribed in clause (b) above for the Departmental and Honorary Sub-Registrars other than those of Amritsar.