Delhi High Court - Orders
Rohit Duggal vs Sonia Pasricha on 15 February, 2021
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~Advance-38
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.R.P. 206/2018
ROHIT DUGGAL ..... Petitioner
Through : None.
versus
SONIA PASRICHA ..... Respondent
Through : None.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
ORDER
% 15.02.2021 [Court hearing convened via video-conferencing on account of COVID-19]
1. No time left.
2. It is well-past 5:00 P.M.
3. List the matter on 07.09.2021.
RAJIV SHAKDHER, J FEBRUARY 15, 2021 aj Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:VIPIN KUMAR RAI Signing Date:16.02.2021 15:49:19