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Delhi High Court - Orders

Rohit Duggal vs Sonia Pasricha on 15 February, 2021

Author: Rajiv Shakdher

Bench: Rajiv Shakdher

                          $~Advance-38
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                          +     C.R.P. 206/2018

                                ROHIT DUGGAL                                           ..... Petitioner
                                                     Through :      None.

                                                     versus

                                SONIA PASRICHA                                         ..... Respondent
                                             Through :              None.

                                CORAM:
                                HON'BLE MR. JUSTICE RAJIV SHAKDHER

                                                ORDER

% 15.02.2021 [Court hearing convened via video-conferencing on account of COVID-19]

1. No time left.

2. It is well-past 5:00 P.M.

3. List the matter on 07.09.2021.

RAJIV SHAKDHER, J FEBRUARY 15, 2021 aj Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:VIPIN KUMAR RAI Signing Date:16.02.2021 15:49:19