(v)in addition to, and not in derogation of, the provisions of the Rajasthan Gaushala Act, 1960 (Rajasthan Act No. 24 of 1960), supervise and assist in the working and functioning of the Gaushalas and Gosadans, established and run by the voluntary organisations under the aforesaid law, for the purposes of providing financial assistance, training in the field of scientific rearing of various breeds of bovine animals as also for the proper utilisation of dung and urine of the bovine animals in the sphere of agriculture and house hold use, including propagation and use of bio-gas plants based on the dung of bovine animals;
