Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21A] [Entire Act]

State of Kerala - Subsection

Section 21A(5) in The Kerala General Sales Tax Act, 1963

(5)Nothing in this section shall effect the provisions of section 20.