Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Sikkim - Subsection

Section 3(2)(a) in Sikkim Industries Licensing Act, 1982

(a)conditions as to percentage of shares to be offered to persons domiciled in Sikkim for subscription;