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Himachal Pradesh High Court

Sammar Chauhan & Ors. vs . Hrtc on 7 March, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Sammar Chauhan & Ors. vs. HRTC CWP No. 4352 of 2020 07.03.2022 Present: Mr. Peeyush Verma, Advocate, for the petitioners.

.

Mr. Vikas Rajput, Advocate, for the respondent.

Learned counsel for the respondent prays for and is granted three weeks' further time to comply with previous order.

List on 01.04.2022.

(Tarlok Singh Chauhan) r Judge (Chander Bhusan Barowalia) Judge March 7, 2022 (sanjeev) ::: Downloaded on - 07/03/2022 20:18:48 :::CIS