Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(a) in Rajasthan Forest Subordinate Service Rules, 2015

(a)"Appointing Authority" means the Principal Chief Conservator of Forests (Head of Forest Force), Rajasthan and includes any other person to whom such powers in this behalf have been delegated by a special order of Government;