Section 11 in Bihar Special Survey and Settlement Rules, 2012
11. Preparation of Draft Khanapuri Record of Rights.
(1)After the completion of Khanapuri work a draft of Khanapuri record of rights shall be prepared in Form-12 incorporating the orders passed with respect to the claims/objections received during Khanapuri operations against the entries of Khanapuri purcha as well as the map.(2)The Khanapuri record of rights including the map shall be attested by the Assistant Settlement Officer incharge of the camp.
