Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 97(1)] [Section 97] [Entire Act]

State of Kerala - Subsection

Section 97(1)(c) in Kerala Town and Country Planning Act, 2016

(c)contributions from the fund of the Municipal Corporation, Municipal Council, Town Panchayat or Village Panchayat concerned;