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[Cites 0, Cited by 0] [Section 67A(1)] [Section 67A] [Entire Act]

State of Gujarat - Subsection

Section 67A(1)(c) in The Bombay Land Revenue Code, 1879

(c)[ is used for a bonafide industrial purpose under section 65B] [Clause (c) was added, by Gujarat 6 of 1997, section 4(1) (b) (w.r.e.f. 24-12-1996).].