Bombay High Court
Shri. Sant Granth Parayan Mandir Trust ... vs Pune Peoples Cooperative Banl Ltd on 5 February, 2024
KVM
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32 - CRA 411 OF 2011.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CIVIL REVISION APPLICATION NO. 411 OF 2011
Shri. Sant Granth Parayan Mandir
Trust Through Its Manager
Hanumant Shankar Awate ..... Applicant
VERSUS
Pune Peoples Cooperative Bank Ltd. ..... Respondent
Mr.Satyajeet Rajeshirke for the Applicant.
Mr.Kirit Hakani a/w. Ms.Niyati Mankad for the Respondent.
CORAM: RAJESH S. PATIL, J.
DATE : 5 FEBRUARY, 2024 P.C. :-
By consent, the matter is fixed for final hearing on 4 March, 2024 at 2.30 p.m.
2. The parties to file a short synopsis, proposition of law and the judgments on which they rely upon within a period of two weeks from today.
[RAJESH S. PATIL, J.] ::: Uploaded on - 08/02/2024 ::: Downloaded on - 24/02/2024 11:24:17 :::