Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 20 in The Assam Economic and Statistical Service Rules, 1973

20. Pay.

- The scale of pay admissible to members of different cadres in the Service shall be as shown in Schedule II subject to such revision as may be made by the Governor from time to time.