Punjab-Haryana High Court
Mahindra & Mahindra vs The Presiding Officer And Another on 17 August, 2012
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
Civil Writ Petition No. 15758 of 2011(O&M)
Mahindra & Mahindra
.....Petitioner
Versus
The Presiding Officer and another
......Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Deepak Singh, Mr. Pervinder and Mr. Navdeep, Advocates for the petitioner. Mr. R.K. Malik, Senior Advocate with Mr. Ramandeep Singh, Advocate for respondent No.2. RAJESH BINDAL, J For orders, see detailed reasons recorded in a separate order passed today in CWP No. 15188 of 2011, titled as Mahindra & Mahindra Vs. The Presiding Officer and another.
(RAJESH BINDAL) JUDGE 17.08.2012 sharmila