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[Cites 1, Cited by 3]

Punjab-Haryana High Court

Mahindra & Mahindra vs The Presiding Officer And Another on 17 August, 2012

Author: Rajesh Bindal

Bench: Rajesh Bindal

           IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH


                         Civil Writ Petition No. 15758 of 2011(O&M)


Mahindra & Mahindra
                                                  .....Petitioner
                                    Versus

The Presiding Officer and another
                                                  ......Respondents

CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Deepak Singh, Mr. Pervinder and Mr. Navdeep, Advocates for the petitioner. Mr. R.K. Malik, Senior Advocate with Mr. Ramandeep Singh, Advocate for respondent No.2. RAJESH BINDAL, J For orders, see detailed reasons recorded in a separate order passed today in CWP No. 15188 of 2011, titled as Mahindra & Mahindra Vs. The Presiding Officer and another.

(RAJESH BINDAL) JUDGE 17.08.2012 sharmila