Patna High Court - Orders
Namrata Kumari, Trainee Police No. 1086 vs The State Of Bihar on 26 July, 2019
Author: Rajendra Kumar Mishra
Bench: Rajendra Kumar Mishra
IN THE HIGH COURT OF JUDICATURE AT PATNA
CRIMINAL MISCELLANEOUS No.46228 of 2019
Arising Out of PS. Case No.-436 Year-2018 Thana- BUDDHACOLONY District- Patna
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1. NAMRATA KUMARI, TRAINEE POLICE NO. 1086 D/o Binod Yadav R/o
village- Srirampur, P.O. and P.S.- Akbar Naghar, Dsitrict- Bhagalpur, (Sl.
No. 24)
2. Pratibha Kumari, trainee police no. 1686 D/o Pankaj Kumar R/o village-
Barki Dhava, P.O. and P.S.- Ekangar Sarai, District- Nalanda. (Sl. No. 2)
3. Anshu Kumari, trainee police no. 1693 D/o Ajay Choudhary R/o village-
Udaypur, P.O.- Udaypur, P.S.- Sanjhauli, District- Rohtas (Sl. No. 3)
4. Juli Kumari, trainee police no. 1891 D/o Deven Prasad R/o village- Poari,
P.O.- Poari, P.S.- Harnaut, District- Nalanda (Sl. No. 5)
5. Julee Kumari, trainee police no. 1192 D/o Ajay Kumar Singh R/o village-
Bakhtari, P.O.- Jalpura, P.S.- Karpi, District- Arwal (Sl. No. 12)
6. Shital Rani, trainee police no. 3051 D/o Ashok Paswan R/o village- Situhar,
P.O.- Haweli Kharagpur, P.S.- Haweli Kharagpur, District- Munger. (Sl. No.
13)
7. Sadhna Kumari, trainee police no. 2487 D/o Subhas Prasad Barma R/o
village- Bichlikha Ndakpur, P.O. and P.S.- Bihar Sharif, District- Nalanda
(Sl. No. 15)
8. Saloni Kumari, trainee police no. 2620 D/o Suresh Singh R/o village-
Dhenuadih, P.O.- Kesath, P.S.- Nawangar, District- Buxar (Sl. No. 18)
9. Nilkamal Kumari, trainee police no. 2691 D/o Awdhesh Sah R/o village-
Ekwari, P.O.- Ekwari, P.S.- Sahar, District- Bhojpur (Sl. No. 19)
10. Vinti Kumari, trainee police no. 2700 D/o Birendra Prasad R/o village-
Satwar, P.O.- Satwar, P.S.- G.B. Nagar Tarwara, District- Siwan. (Sl. No. 20)
11. Priyanka Kumari, trainee police no. 1017 D/o Jitendra Sharma R/o village-
Ankupur, P.O.- Belkhara, P.S.- Rampur Chaur'am, District- Arwal. (Sl. No.
25)
12. Jyoti Kumari, trainee police no. 1336 D/o Shiv Kumar R/o village-
Maulanagar, P.O.- Wazirganj, P.S.- Wazirganj, District- Gaya (Sl. No. 27)
13. Kumari Khushbu Sinha, trainee police no. 1464 D/o Chandramani Prasad
R/o village- Mahadev Bigha, P.O. Belar, P.S.- Kashichak, District- Nawada.
(Sl. No. 28)
14. Resham Kumari, trainee police no. 2855 D/o Shobhnath Singh R/o village-
Chhotaki Haradia, P.O.- Haradia, P.S.- Jagdishpur, District- Bhojpur. (Sl. No.
31)
15. Suman Kumari' , trainee police no. 1123 D/o Surendra Kumar R/o village-
Bhaultar, P.O.- Kadhar, P.S.- Kawakol, District- Nawada. (Sl. No. 33)
16. Kumari Punam, trainee police no. 1586 D/o Satyendra Thakur R/o village-
Simri Bichan, P.O.- Karma Lahank, P.S.- Tandwa, District- Aurangabad. (Sl.
No. 37)
17. Sita Kumari, trainee police no. 1667 D/o Om Prakash Sahni R/o village-
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Deshari, P.O.- Deshari, P.S.- Deshari, District- Vaishali. (Sl. No. 38)
18. Anjali Kumari, trainee police no.1695 D/o Nagendra Kumar R/o village and
P.O.- Dadar, P.S.- Mohania, District- Bhabhua. (Sl. No. 39
19. Ranju Kumari, trainee police no. 1574 D/o Madan Kuamr R/o village-
Banshi Bigha, P.O.- Hurka, P.S.- Tilouthu, District- Rohtas. (Sl. No. 40)
20. Niharika Kumari @ Nirarika Kumari, trainee police no. 1684 D/o Shashi
Bhushan Thakur R/o village- Basvari, P.O.- Saidpur (Pusa), P.S.-
Chakmehsi, District- Samastipur. (Sl. No. 42)
21. Saniya Begum, trainee police no. 1716 D/o Md. Nasim R/o village and P.O.-
Ghorghat, P.S.- Sultanganj, District- Bhagalpur. (Sl. No. 43)
22. Sinni Kumari, trainee police no. 1094 D/o Shiv Kumar Prasad Singh R/o
village- Pinjari, P.O.- Pinjari, P.S.- Barbigha, District- Shekhpura. (Sl. No.
46)
23. Suruchi Kumari, trainee police no. 1155 D/o Arjun Singh R/o village-
Rudauli, P.O.- Rudauli, P.S.- Bachhwara, District- Begusarai. (Sl. No. 47)
24. Sobhwanti Kumari, trainee police no. 2677 D/o Ramnath Singh R/o village-
Bhardokhara, P.O.- Bhaookhara, P.S.- Darigaone, District- Rohtas. (Sl. No.
51)
25. Maya Devi, trainee police no. 2696 D/o Ram Naresh Singh R/o village-
Dhovadiha, P.O.- Taraon, P.S.- Nasriganj, District- Rohtas. (Sl. No. 56)
26. Anshu Kumari, trainee police no. 1131 D/o Madan Kumar Singh R/o
village- Chhitrauli, P.O.- Piroi, P.S.- Goraul, District- Vaishali. (Sl. No. 49)
27. Tanuja Kumari, trainee police no. 2428 D/o Braj Bhushan Prasad R/o
village- Bairichak, P.O.- Daulatpur, P.S.- Masaurhi, District- Patna. (Sl. No.
52)
28. Nibha Kurnari, trainee police no. 2685 D/o Arbind Kumar R/o village-
Dhobi Bigha, P.O.- Asthawan, P.S.- Asthawan, District- Nalanda. (Sl. No.
63)
29. Pinki Kumari, trainee police no. 2198 D/o Alok Kumar R/o village- Adiya,
P.O.- Barharwakala, P.S.- Kotwa, District- East Champaran. (Sl. No. 66)
30. Priyanka Kumari, trainee police no. 2240 D/o Pramod Prasad R/o village-
Dhousa Bigha, P.O.- Dhousa Dih, P.S.- Shekhpura, District- Shekhpura. (Sl.
No. 66)
31. Priti Kumari, trainee police no. 1153 D/o Sudarshan Kumar R/o village-
Bardih, P.O.- Sikandra, P.S.- Sikandra, District- Jamui. (Sl. No. 70)
32. Punam Kumari, trainee police no. 1959 D/o Ram Pravesh Prasad Singh @
Rma Pravesh Prasad R/o village- Dhamoul Tola, Makadumani, P.O.-
Nawasichak, P.S.- Dhanarua, District- Patna. (Sl. No. 72)
33. Pratima Kumari, trainee police no. 1676 D/o Shashi Kant Tiwari R/o village-
Bhuawal, P.O.- Chilharuan, p.s-Dinara, District- Rohtas. (Sl. No. 1)
34. Ritu Kumari, Trainee Police No. 1762 D/o Kuber Pandit R/o village-
Nawalpur Ke Tola, P.S.- Dadpur, District- Saran. (Sl. No. 36)
35. Kumari Sonika, Trainee Police No. 1259 D/o Yogendra Kumar R/o village
and P.O. Herudiyara, P.S.- Kasim Bazar, District- Munger. (Sl. No. 32)
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36. Rupa Kumari, Trainee Police No. 1950 D/o Palat Mandal R/o village-
Radhopur Balat, P.S.- Raj Nagar, District- Madhubani. (Sl. No. 64)
37. Buity Kumari @ Beauty Kumari, trainee police no. 1456 D/o Sushil Sharma
R/o village- Rampur p.s-Chauram, District- Arwal (Sl. No. 61)
38. Amit Kumar Gaurav, Trainee Police No. 8241 S/o Bigan Das R/o village-
Sagarpur, P.S.- Makhdumpur, District- Jehanabad. (Sl. No. 152)
39. Abhinandan Kumar, Trainee police No. 8235 S/o Brahmadeo Yadav R/o
village- Chandpura, P.S.- Nima Chandpur, District- Begusarai. (Sl. No. 151)
40. Ranjeet Kumar Sah @ Ranjit Kumar, trainee police no.1378 S/o
Shivshankar Sah R/o village- Jawatri, p.s-Malaypur, District- Jamui (Sl. No.
74)
41. Gautam Kumar, trainee police no. 494 S/o Rajendra Singh R/o village-
Horila, P.O.- Bansh Gopal, P.S.- Rajauli, District- Nalanda. (Sl. No. 75)
42. Bijay Kumar, trainee police no. 7892 S/o Premlal Sah R/o village and P.O.-
B. Bhagnagri, P.S.- Shakra, District- Muzaffarpur. (Sl. No. 77)
43. Sunil Kumar, trainee police no. 967 S/o Ram Lagan Ray @ Rma Lagan Rai
R/o village- Rahimpur, P.O.- Rudauli, Harpur Alloth, P.S.- Samastipur,
District- Samastipur. (Sl. No. 78)
44. Mithilesh Kumar, trainee police no.738 S/o Shyam Sunder Singh R/o village
and P.O.- Gokhula, P.S.- Bidupur, District- Vaishali. (Sl. No. 79)
45. Om Prakash Kumar, trainee police no. 325 S/o Lahu Paswan @ Lalu Paswan
R/o village- Chitabkala, P.O.- Khurd Chitab, P.S.- Sherghati, District- Gaya.
(Sl. No. 80)
46. Satish Kumar, trainee police no. 476 S/o Upendra Prasad Sah @ Upendra
Prasad R/o village and P.O.- Dhamar, P.S.- Mufassil, District- Bhojpur. (Sl.
No. 82)
47. Ranvijay Kumar, trainee police no. 7931 S/o Bambholi Yadav R/o village
and P.O.- Parihari, P.S.- Kumar Khand, District- Madhepura. (Sl. No. 83)
48. Prawesh kumar, trainee police no. 413 S/o Om Prakash Singh R/o village-
Narhat, P.O.- Narhat, P.S.- Narhat, District- Nawada. (Sl. No. 85)
49. Kanhaiya Yadav, trainee police no. 8017 S/o Dev Narayan Yadav R/o
village- Arsandih, P.O.- Amarpur, P.S.- Bihpur, District- Bhagalpur (Sl. No.
86)
50. Sudarshan Kumar, trainee police no. 1288 S/o Indradeo Prasad R/o village-
Raghunathpur, P.O.- Shampur, P.S.- Haweli, Kharagpur, District- Munger.
(Sl. ftlo. S9J)
51. Hares Pal, trainee police no. 522 S/o Shiv Murat Pal R/o village-
Bharakhaira, P.O. Kakariyan, P.S.- Dhansoin, District- Buxar (Sl. No. 90 )
52. Anil Kumar, trainee police no. 983 S/o Tejnarayan Yadav R/o village-
Maheshpur, P.O.- Samda, P.S.- Sour Bazar, District- Saharsa. (Sl. No. 91)
53. Jayant Kumar, trainee police no. 383 S/o Sidhi Pal R/o village- Daultpur
Ganj, P.O.- Obra, P.S.- Obra, District- Aurangabad. (Sl. No. 93)
54. Banti Kumar, trainee police no. 417 S/o Arwind Choudhary R/o village and
P.O.- Hargawan, P.S.- Manpur, District- Nalanda. (Sl. No. 94)
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55. Diwakar Kumar, trainee police no. 8060 S/o Dilip Kumar R/o village- Gauri,
P.O.- Raisa, P.S.- Chandi, District- Nalanda. (Sl. No. 96)
56. Dinesh kumar Yadav, trainee police no. 7858 S/o Sriram Yadav R/o village-
Neknamtola, P.S.- Barhara, District- Nalanda. (Sl. No. 97)
57. Shankar Choudhray, trainee police no. 2650 S/o Ramdev Choudhary R/o
village- Baliya Bigha, P.O.- Barandi, P.S.- Rahui, District- Nalanda. (Sl. No.
98)
58. Mukesh Kumar Sah, trainee police no. 1205 S/o Labbu Prasad Sah R/o
village- Rajawar, P.O. Rajawar, P.S.- Rajawar, District- Banka. (Sl. No. 100)
59. Ashish Kumar, trainee police no. 414 S/o Dinesh Prasad Yadav R/o village-
Kendua, P.O. and P.S.- Rajauli, District- Nawada. (Sl. No. 104)
60. Suresh Kumar Gupta, trainee police no. 166 S/o Lal Babu Sah R/o village-
Karserua, P.O.- Darigaon, P.S.- Sasaram, District- Rohtas. (Sl. No. 109)
61. Bipin Kumar, trainee police no. 477 S/o Geerja Prasad R/o village-
Kathokari, P.O.- Warisaliganj, P.S.- Dosut, District- Nawada. (Sl. No. 110)
62. Dheeraj Kumar, trainee police no. 1235 S/o Vijay Paswan R/o village-
Shampur, P.O.- Shampur, P.S.- Khadagpur, District- Munger. (Sl. No. 112)
63. Chandan Kumar Mahto, trainee police no. 8193 S/o Ranjit Prasad Mahto
R/o village- Bhardiha, P.O. and P.S.- Bhagwanpur, District- Begusarai. (Sl.
No. 114)
64. Ganga Prasad Gupta, trainee police no. 7885 S/o Geerja Prasad R/o village
and P.O.- Belaundi, P.S.- Mohania, District- Kaimur. (Sl. No. 115)
65. Navlesh Kumar Bantan @ Navlesh Kumar, trainee police no. 309 S/o
Rajendra Prasad Singh R/o village and P.O.- Pasarhi, P.S.- Meskaur, District-
Nawada. (Sl. No. 116)
66. Sunil Kumar, trainee police no. 168 S/o Krishna Prasad R/o village-
Sohjana, P.O. Surdhi, P.S.- Islampur, District- Nalanda. (Sl. No. 117)
67. Dharmendra Kumar, trainee police no.703 S/o Mahesh Ram R/o village-
Chakdadan, P.O.- Chakmajahid, P.S.- Mahua, District- Vaishali. (Sl. No.
119)
68. Uttam Kumar, trainee police no. 7847 S/o Dilip Prasad R/o village-
Kishunpur, P.O.- Kachnama, P.S.- Makhdumpur, District- Jahanabad (Sl. No.
126)
69. Amarjeet kumar, trainee police no. 943 S/o Monu Singh R/o village-
Chorhali, P.S.- Beldour, District- Khagaria. (Sl. No. 127), village- Bhardiha,
P.O. and P.S.- Bhagwanpur, District- Begusarai. (Sl. No. 114)
70. Manmohan Kumar, trainee police no. 7807 S/o Ranjit Singh R/o village-
Ram Nagar Diyara, P.S.- Athmal Gola, District- Patna
71. Santu Yadav, trainee police no. 1305 S/o Sakaldeo Yadav R/o village and
Post- Barhara, P.S.- Halsi, District- Lakhisarai. (Sl. No. 13)
72. Subodh Kumar Verma, trainee police no. 8078 S/o Vinod Prsad R/o village-
Kopin, P.O.- Biju-Bigha, P.S.- Sitamadhi, District- Nawada. (Sl. No. 135)
73. Amarnath Kumar, trainee police no. 730 S/o Yogendra Mahto R/o village-
Katarmala, P.S.- Goraul, District- Vaishali, (Sl. No. 138)
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74. Surendra Paswan, trainee police no. 634 S/o Sudarsan Paswan R/o village-
Bahera, P.S.- Belaon, District- Kaimur (Bhabhua), (Sl. No. 145)
75. Amit Kumar Yadav, trainee police no. 5207 S/o Sadanand Yadav R/o
village- Tahirpur, P.S.- Dhoriya, District- Banka. (Sl. No. 147)
76. Ranjeet kumar Yadav, trainee police no. 888 S/o Mahabir Rai R/o village-
Sengar, P.S.- Revelganj, District- Chapra. (Sl. No. 148)
77. Rampavitra Kumar, trainee police no. 115 S/o Bhagwan Paswan R/o village-
Ranisaray, P.S.- Bakhtiyarpur, District- Patna. (Sl. No. 150)
78. Awash Kumar, trainee police no. 8197 S/o Vijay Paswan R/o village-
Bhadeji, P.S.- Moffasil, District- Gaya. (Sl. No. 155)
79. Chiranjivi Kumar Patel, trainee police no. 8022 S/o Pramod Kumar Nirala
R/o village- Kamarganj, P.S.- Sultanganj, District- Bhagalpur. (Sl. No. 161)
80. Raju Kumar Rai @ Raju Kumar, trainee police no. 7116 S/o Dinman Kumar
Rai R/o village- Chatgaw, P.S.- Triveniganj, District- Supaul. (Sl. No. 76)
81. Anjani Kumar Thakur @ Anjani Kumar, trainee police no. 952 S/o Jay
Narayan Thakur R/o village- Barhamotra, P.S.- APM, District- Darbhanga.
(Sl. No. 84)
82. Bir Bahadur Ram, trainee police no. 7795 S/o Siddhnath Ram R/o village-
Turaor Garh, P.S.- Nawanagar, District- Buxar. (Sl. No. 32)
83. Ravidev Singh, trainee police no. 7888 S/o Ramasharay Singh R/o village-
Ahirauli, P.S.- Shivsagar, District- Rohtas. (Sl. No. 129)
84. Yogesh Kumar, trainee police no. 1162 S/o Prakash Mandal R/o village-
Ghasiya, P.S.- Dhoraiya, District- Banka. (Sl. No. 108)
85. Vipul Kumar, Trainee Police No. 1343 S/o Ganauri Sharma R/o village and
Post- Nandnama, P.S.- Ramgarh Chowk, Distt.- Lakhisarai. (Sl. No. 92)
86. King Raj, Trainee Police No. 1475 S/o Chhotan Ravidas @ Chhotan Raj R/o
village and P.O.- Jamuara, P.S.- Narhat, Distt.- Nawada. (Sl. No. 107)
87. Rahul Kumar, Trainee Police No. 1853 S/o Sanjay Pandit R/o village- Hisua
Rail Gumti, P.O. and P.S.- Hisua, District- Nawada. (Sl. No. 144)
88. Kundan Kumar, Trainee Police No. 1182 S/o Dashrath Prasad Sah R/o
village and P.O.- Makduma, P.S.- Amarpur, Distt.- Banka. (Sl. No. 118)
89. Ravindra Kumar Rajak, Trainee Police No. 8199 S/o Bindeshwar Ram Rajak
R/o village- Bhakhura, P.O.- Lauhar Pharna, P.S.- Muffasil, Distt.- Bhojpur.
(Sl. No. 124)
90. Vikas Kumar, Trainee Police No. 560 S/o Sharda paswan R/o village-
Khadda Kunjlahi, P.S.- Nautan, District- West Champaran, (Sl. No. 102)
91. Rakesh Kumar Mehta, Trainee Police No. 372 S/o Arun Mehta R/o village-
Pola, P.O.- Matpa, P.S.- Kutumba, District- Aurangabad. (Sl. No. 121)
92. Mantos Kumar, Trainee Police No. 1230 S/o Mahendra Pandit R/o village-
Gauripur, P.O.- Safiabad, P.S.- Naya Ramnagar, District- Munger. (Sl. No.
133)
93. Arbind Kumar Patel, Trainee Police No. 7945 S/o Anil Kumar Patel R/o
village- Maharapur, P.O.- Chatra, P.S.- Khajauli, District- Madhubani. (Sl.
No. 136)
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94. Pappu Paswan, Trainee Police No. 2698 S/o Ramayan Paswan R/o village-
Nibiyatan, P.O.- Umapur, P.S.- Chainpur, District- Kaimur (Bhabhua), (Sl.
No. 143)
95. Abimanyu Kumar, Trainee Police No. 486 S/o Janardan Paswan R/o village-
Rustampur, P.O.- Kena, P.S.- Muffasil, District- Nawada. ( Sl. No. 81)
96. Kumar Nitish, Trainee Police No. 474 S/o Nitu Prasad @ Nathu Prasad R/o
village and Post- Siaruan, P.S.- Jagdishpur, District- Bhojpur. (Sl. No. 131)
97. Mantu Kumar, Trainee Police No. 8075 S/o Lakhan Praja Pati R/o village-
Nawadih, P.O. and P.S.- Bankey Bazar, Distt.- Gaya. (Sl. No. 111)
98. Om Prakash Paswan, Trainee Police No. 587 S/o Mohan Paswan R/o
village- Jagdishpur, P.S.- Buxar Muffasil, District- Buxar. (Sl. No. 99)
99. Rakesh Kumar Yadav, Trainee Police No. 8133 S/o Hira Lal Yadav R/o
village- Bengatol, P.O.- Mahatha, P.S.- Ladania, District- Madhubani. (Sl.
No. 149)
100 Ashutosh Paswan, Trainee Police No. 2903 S/o Rajendra Pawsan @
. Rajendra Prasad R/o village- Parham, Post- Farda, P.S.- Naya Ramnagar,
District- Munger, (Sl. No. 153)
101 Manoj Kuamr Ray, Trainee Police No. 7982 S/o Kisun Rai R/o village-
. Semariya East, P.O. and P.S.- Revelganj, District- Chapra (Saran), (Sl. No.
146)
102 Sonu Kumar, Trainee Police No. 2292 S/o Virendra Sah R/o village-
. Mojahida, P.O. and P.S.- Parbatta, District- Khagaria, (Sl. No. 156)
103 Birendra Kumar, Trainee Police No. 1295 S/o Dukh Mohan Singh R/o
. village and Post- Parwara, P.S.- Tarapur, District- Munger. (Sl. No. 122)
104 Chanchal Kumar, Trainee Police No. 1278 S/o Laxmi Kant Mandal Resident
. of At and Post- Kalyanpur, P.S.- Bariyarpur, District- Munger (Sl. No. 139)
105 Bikram Kumar, Trainee Police No. 1284 S/o Nepali Sahni R/o village- Lal
. Darwaja, Gitababu Road, P.O.- Munger, P.S.- Kotwali, District- Munger, (Sl.
No. 125)
106 Mukesh Kumar, Trainee Police No. 2808 S/o Suresh Singh R/o village and
. Post- Ghusia Kalan, P.S.- Bikramganj, District- Rohtas, (Sl. No. 140)
107 Rahul Kumar, Trainee Police No. 1475 S/o Bidya Singh R/o village-
. Bhusura, P.O.- Korara, P.S.- Arwal, District- Arwal. (Sl. No. 142)
108 Randhir Kumar Dhiraj, Trainee Police No. 58 S/o Bauelal Sahu R/o village
. and P.O.- Sonma, P.S.- Bakhri, District- Begusarai. (Sl. No. 187)
109 Shyam Kumar Paswan, Trainee Police No. 1047 S/o Jay Ram Paswan R/o
. village- Mission Road, Laliyahi, P.O.- New Jutt Mills, P.S.- Sahayak Thana,
District- Katihar. (Sl. No. 106)
110 Randhir Kumar, Trainee Police No. 556 S/o Tulshi Ram R/o Jaganpura,
. P.O.- Majhauli, P.S.- Vaishali, District- Vaishali (Sl. No. 134)
111. Vijay Prakash Kumar, Trainee Police No. 7825 S/o Ram Padarath Rai
Resident of New Yarpur Janta Road, Post- GPO, P.S.- Gardanibagh, District-
Patna. (Sl. No. 103)
... ... Petitioner/s
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Versus
The State of Bihar
... ... Opposite Party/s
======================================================
Appearance :
For the Petitioner/s : Mr.Kumar Rajeev
For the Opposite Party/s : Mr.Sanjay Kumar Singh
======================================================
CORAM: HONOURABLE MR. JUSTICE RAJENDRA KUMAR
MISHRA
ORAL ORDER
2 26-07-2019Heard learned counsel for the petitioners and the learned A.P.P. for the State.
The petitioners apprehend their arrest in connection with Buddha Colony P.S. Case No.436 of 2018 registered under Sections 147, 148, 149, 188, 341, 342, 323, 324, 325, 307, 326, 332, 333, 337, 338, 353, 427, 449, 450, 451, 452, 461 and 120(B) of the Indian Penal Code besides Sections 3/4 of the Damage to Public Property Act.
The accusation is that due to sudden death of a Trainee Constable on 02.11.2018, in course of training, 167 persons including the petitioners and 300-350 unknown started making protest against the lack of proper care by the officials during the treatment of the deceased Trainee Constable and entered into the house of Deputy Superintendent of Police (Trainee) and vandalized the articles and physically assaulted him.
Learned counsel for the petitioners submits that while the petitioners along with others are named in the F.I.R. but no specific overt act is attributed to the petitioners. Except one case bearing Patna High Court CR. MISC. No.46228 of 2019(2) dt.26-07-2019 8/8 Buddha Colony P.S. Case No.435 of 2018, which was instituted regarding the same occurrence, the petitioners have no criminal antecedents. Further submission is that the similarly situated co- accused Raj Kishore Yadav vide order dated 27.06.2019 passed in Criminal Misc. No.39337 of 2019 and Damador Paswan vide order dated 02.07.2019 passed in Criminal Misc. No.40427 of 2019 have already been granted the privilege of pre-arrest bail by different Bench of this Court.
Having considered the facts and the circumstances of the case, let the petitioners, above named, in the event of their arrest or surrender by them within six weeks from today, be enlarged on bail on their furnishing bail bond of Rs.10,000/-(Rupees Ten Thousand) each with two sureties of the like amount each to the satisfaction of the Sub Judge-XVI-cum-Additional Chief Judicial Magistrate, Patna, in connection with Buddha Colony P.S. Case No.436 of 2018, subject to the conditions laid down under Section 438(2) Cr.P.C.
(Rajendra Kumar Mishra, J) P.S./-
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