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Regional Dir.Ongc Ltd. vs Assn.Of Sc.& Tech.Offr.Ongc Ltd.. on 26 September, 2016

Bench: R.K. Agrawal, L. Nageswara Rao

  ITEM NO.12                             COURT NO.13                 SECTION IIIA

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

  I.A. 8-9/2016 in Petition(s) for Special Leave to Appeal (C)                  No(s).
  29719-29720/2010

  (Arising out of impugned final judgment and order dated 15/03/2010
  in WP No. 155/1996 26/07/2010 in WP No. 155/1996 26/07/2010 in NM No.
  364/2010 26/07/2010 in RP No. 43/2010 passed by the High Court Of
  Bombay)

  REGIONAL DIR.ONGC LTD.& ANR                                        Petitioner(s)

                                                VERSUS

  ASSN.OF SC.& TECH.OFFR.ONGC LTD.& ORS.                             Respondent(s)

  (for rectification of date in judgment and order dated 7.11.2012 and
  office report)

  Date : 26/09/2016 These applications were called on for hearing
  today.

  CORAM :
                         HON'BLE MR. JUSTICE R.K. AGRAWAL
                         HON'BLE MR. JUSTICE L. NAGESWARA RAO


  For the applicant
                                    Ms. Anil Katiyar, Adv.

  For the petitioner(s)
                                    Mr. Anupam Lal Das,Adv.
                                    Mr. Anirudh Singh, adv
                                    Mr. Sahil, Adv.

                          UPON hearing the counsel the Court made the following
                                             O R D E R

Issue notice on the applications.

Reply to the said applications be filed within three weeks. Digitally signed by SUKHBIR PAUL KAUR Date: 2016.09.29 10:20:20 IST Reason: [SUKHBIR PAUL KAUR] [SNEH BALA MEHRA] A.R.-CUM-P.S. ASSISTANT REGISTRAR