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[Cites 1, Cited by 16]

Bombay High Court

Vijay Bapurao Shirole vs The State Of Maharashtra And Anr on 29 July, 2019

Author: A.S. Gadkari

Bench: A.S. Gadkari

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

    CR. APPLICATION IN REVISION NO. 453 OF 2017
                         In
     CR. REVISION APPLN. STAMP NO. 493 OF 2017

 Vijay Bapurao Shirole                          ....Applicant
             V/S
 The State Of Maharashtra And Anr            ....Respondent

WITH CR. APPLICATION IN REVISION NO. 450 OF 2017 In CR. REVISION APPLN. LODGING NO . 492 OF 2017 Vijay Bapurao Shirole ....Applicant V/S The State Of Maharashtra And Anr ....Respondent WITH CR. APPLICATION IN REVISION NO. 451 OF 2017 In CR. REVISION APPLN. LODGING NO . 492 OF 2017 Vijay Bapurao Shirole ....Applicant V/S The State Of Maharashtra And Anr ....Respondent WITH CR. APPLICATION IN REVISION NO. 454 OF 2017 In CR. REVISION APPLN. LODGING NO . 494 OF 2017 Vijay Bapurao Shirole ....Applicant Page 1/3 ::: Uploaded on - 29/07/2019 ::: Downloaded on - 30/07/2019 01:31:52 ::: V/S The State Of Maharashtra And Anr ....Respondent WITH CR. APPLICATION IN REVISION NO. 455 OF 2017 In CR. REVISION APPLN. LODGING NO . 494 OF 2017 Vijay Bapurao Shirole ....Applicant V/S The State Of Maharashtra And Anr ....Respondent WITH CR. APPLICATION IN REVISION NO. 456 OF 2017 In CR. REVISION APPLN. LODGING NO . 495 OF 2017 Vijay Bapurao Shirole ....Applicant V/S The State Of Maharashtra And Anr ....Respondent WITH CR. APPLICATION IN REVISION NO. 457 OF 2017 In CR. REVISION APPLN. LODGING NO . 495 OF 2017 Vijay Bapurao Shirole ....Applicant V/S The State Of Maharashtra And Anr ....Respondent WITH CR. APPLICATION IN REVISION NO. 452 OF 2017 In CR. REVISION APPLN. LODGING NO . 493 OF 2017 Page 2/3 ::: Uploaded on - 29/07/2019 ::: Downloaded on - 30/07/2019 01:31:52 ::: Vijay Bapurao Shirole ....Applicant V/S The State Of Maharashtra And Anr ....Respondent Satish K Kumbhar For Applicant Ms A.P.Madhuri for Respondent No.2 Mr R.M.Pethe, APP for state CORAM : A.S. GADKARI, J DATE : 29th July, 2019 P.C. :

None for Applicant, Stand over to 14/08/2019.
( FOR REGISTRAR JUDICIAL - I ) Page 3/3 ::: Uploaded on - 29/07/2019 ::: Downloaded on - 30/07/2019 01:31:52 :::