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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(a) in Punjab Municipal Infrastructure Development Fund Act, 2011

(a)[ ***] [Omitted '(a) 'additional tax' means the additional. tax levied 'and collected under the Punjab Value Added Tax Act, 2005.' by Punjab Act No. 16 of 2017, dated 8.8.2017]