Calcutta High Court (Appellete Side)
(Omdc) vs Soumyendra Kishore Roy Choudhury ... on 6 November, 2025
Author: Debangsu Basak
Bench: Debangsu Basak
DL-2
06.11.2025
FAT 58 of 2022
Court No.37
[Bench ID-266362]
(AD) The Orissa Minerals Development Company Limited
(OMDC)
Vs.
Soumyendra Kishore Roy Choudhury (since
deceased) represented by his legal heir and heiress
Nibedita Roy Choudhury & Ors.
Mr. S.N. Mitra, Ld. Sr. Advocate
Mr. S. Banerjee, Advocate
Mr. H.C. Yadav, Advocate
... for the appellant
Mr. Sanjib Kumar Mal, Advocate
Ms. Shomrita Das, Advocate
Mr. Shomrik Das, Advocate
... for the respondents
1. Department will submit a report as to whether court fees paid in the appeal is correct or not.
2. List the appeal on November 11, 2025.
(Debangsu Basak, J.) (Md. Shabbar Rashidi, J.)