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[Cites 0, Cited by 0] [Section 159] [Entire Act]

State of Manipur - Subsection

Section 159(1) in The Manipur Co-operative Societies Act, 1976

(1)On the election of a new Board and its Chairman the retiring Chairman, in whose place the new Chairman is elected shall hand over charge of the office of the Board and all papers and property, if any, of the society in possession of the Board or any officers thereof, to the new Chairman of the Board.