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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(4) in The Punjab Prevention of Beggary Rules, 1975

(4)The Assistant Inspectors appointed under section 14 shall assist the Chief Inspector and Inspectors in the performance of their duties and to perform such other duties as may be assigned to them from time to time by the Chief Inspector except those specified in sub-rule (1).