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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(g) in The Nabakrushna Choudhury Centre for Development Studies Employees Pension Fund (Establishment & Administration) Rules, 1997

(g)On receipt of the encashed cheque along with the debit scroll from the Bank, the Disbursing Officer shall put "PAID" stamp on the voucher and then make the following endorsements on the vouchers. Paid on.............. (Date) vide SI. No.................