Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Uttar Pradesh - Subsection Section 2(5) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961 (5)"Collector" includes an Additional Collector to whom the Collector may have by order in writing delegated any of his functions under this Act;
