Section 139(3) in The M.P. Public Health Act, 1949
(3)Allowing dog to be at large. - No person being the owner or person in charge of any dog shall allow it to be at large in any street without a muzzle,-(a)if such dog is likely to annoy or intimidate passers-by; or(b)if the local authority has by notice in the prescribed manner during the prevalence of rabies directed that dogs shall not be at large without muzzles.
