Section 16 in The Rajasthan Judicial Service Rules, 1955
16. Application.
(1)On receipt of a requisition for recruitment to the Service from the Rajpramukh the Commission shall call for applications for permission to sit at the examination by publishing a notice to that effect in the Rajasthan Gazette and in such other manner as the Commission may deem fit.(2)The applications shall be made in the form prescribed by the Commission and obtained from the Secretary to the Commission on payment of [Rupees 1/- either by a crossed Postal Order or Treasury Challan] [Substituted for 'such fee as the Commission may, from time to time prescribe' vide Notification No. 20 (4) Apptts. (C)/55 dated November 22, 1955.].
