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Bombay High Court

M/S. Hdfc Bank Limited vs Harikishan Nanakchand Khosla on 6 March, 2020

Author: G.S. Kulkarni

Bench: G.S. Kulkarni

 Nikita Gadgil                 1 of 7 SR Nos.1to11,16-20,26-38,40-44,50-57-dismissal




                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION

              EXECUTION APPLICATION NO.1995 OF 2016
 Kotak Mahindra Bank Ltd.             ....Applicant/Claimant
              V/s.
 Arunkumar Rajendra Pandey
 & Anr.                            ..Respondent/Judgment Debtor
                                  AND
              EXECUTION APPLICATION NO.1997 OF 2016
 M/s. HDFC Bank Ltd.                  ....Applicant/Claimant
              V/s.
 Abid Imamuddin Shaikh ..Respondent/Judgment Debtor
                                  AND
              EXECUTION APPLICATION NO.1998 OF 2016
 M/s. HDFC Bank Ltd.                  ....Applicant/Claimant
              V/s.
 Sushant Sharma           ..Respondent/Judgment Debtor
                                  AND
              EXECUTION APPLICATION NO.1999 OF 2016
 Bajaj Finance Ltd. (Present Name)
 Bajaj Auto Finance Ltd.
 (Old Name)                     ....Applicant/Claimant
              V/s.
 Parag Hasmukhbhai Goradia ..Respondent/Judgment Debtor
                                  AND
              EXECUTION APPLICATION NO.2001 OF 2016
 M/s. Bajaj Finance Ltd. & Anr. ....Applicant/Claimant
              V/s.
 Vikramsinh S. Pawar            ..Respondent/Judgment Debtor
                                  AND
              EXECUTION APPLICATION NO.2002 OF 2016
 M/s. HDFC Bank Ltd.                  ....Applicant/Claimant
              V/s.
 Mohamadhasan M. Aalim          ..Respondent/Judgment Debtor
                                  AND
              EXECUTION APPLICATION NO.2003 OF 2016
 M/s. HDFC Bank Ltd.                  ....Applicant/Claimant
              V/s.
 S. K. Altab              ..Respondent/Judgment Debtor
                                  AND
              EXECUTION APPLICATION NO.2004 OF 2016
 M/s. HDFC Bank Ltd.                  ....Applicant/Claimant
              V/s.



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  Nikita Gadgil                 2 of 7 SR Nos.1to11,16-20,26-38,40-44,50-57-dismissal


 Sandeep Arjun Ingawale ..Respondent/Judgment Debtor
                                AND
             EXECUTION APPLICATION NO.2005 OF 2016
 M/s. HDFC Bank Ltd.               ....Applicant/Claimant
             V/s.
 Asif Shaikh            ..Respondent/Judgment Debtor

                             AND
            EXECUTION APPLICATION NO.2006 OF 2016
 M/s. HDFC Bank Ltd.            ....Applicant/Claimant
            V/s.
 Sachin Tendulkar    ..Respondent/Judgment Debtor

                                   AND
             EXECUTION APPLICATION NO.2007 OF 2016
 M/s. HDFC Bank Ltd.                   ....Applicant/Claimant
             V/s.
 Anuradha Singh           ..Respondent/Judgment Debtor
                                   AND
             EXECUTION APPLICATION NO.2017 OF 2016
 Reliance Capital Ltd.                 ....Applicant/Claimant
             V/s.
 Rajesh Sonar                   ..Respondent/Judgment Debtor
                                   AND
             EXECUTION APPLICATION NO.2021 OF 2016
 M/s. Kotak Mahindra Bank Ltd.         ....Applicant/Claimant
             V/s.
 Sheetal S. Chaphe              ..Respondent/Judgment Debtor
                                   AND
             EXECUTION APPLICATION NO.2022 OF 2016
 M/s. Kotak Mahindra Bank Ltd.         ....Applicant/Claimant
             V/s.
 Bharti Refractories & Yogendra
 Dilipkumar Sanghvi              ..Respondent/Judgment Debtor
                                   AND
             EXECUTION APPLICATION NO.2023 OF 2016
 M/s. Kotak Mahindra Bank Ltd.         ....Applicant/Claimant
             V/s.
 Janvi Prem Kithani             ..Respondent/Judgment Debtor
                                   AND
             EXECUTION APPLICATION NO.2024 OF 2016
 M/s. Kotak Mahindra Bank Ltd.         ....Applicant/Claimant
             V/s.
 Sneha Anil Narvekar            ..Respondent/Judgment Debtor
                                   AND



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  Nikita Gadgil                 3 of 7 SR Nos.1to11,16-20,26-38,40-44,50-57-dismissal


              EXECUTION APPLICATION NO.2036 OF 2016
 Phoenix Arc Pvt. Ltd.               ....Applicant/Claimant
              V/s.
 Anuradha Singh          ..Respondent/Judgment Debtor
                                 AND
              EXECUTION APPLICATION NO.2041 OF 2016
 HDFC Bank Ltd.                      ....Applicant/Claimant
              V/s.
 Neelima Keshavlal Savlani     ..Respondent/Judgment Debtor
                                 AND
              EXECUTION APPLICATION NO.2043 OF 2016
 M/s. HDFC Bank Ltd.                 ....Applicant/Claimant
              V/s.
 Girish Vishwanath Bhat ..Respondent/Judgment Debtor
                                 AND
              EXECUTION APPLICATION NO.2044 OF 2016
 M/s. HDFC Bank Ltd.                 ....Applicant/Claimant
              V/s.
 Malti G. Bhagchandani ..Respondent/Judgment Debtor
                                 AND
              EXECUTION APPLICATION NO.2045 OF 2016
 M/s. HDFC Bank Ltd.                 ....Applicant/Claimant
              V/s.
 Vaidya Suhas Shinde           ..Respondent/Judgment Debtor
                                 AND
              EXECUTION APPLICATION NO.2046 OF 2016
 M/s. HDFC Bank Ltd.                 ....Applicant/Claimant
              V/s.
 Ajit Ramesh Trivedi           ..Respondent/Judgment Debtor
                                 AND
              EXECUTION APPLICATION NO.2047 OF 2016
 M/s. Bajaj Finance Ltd.       ....Applicant/Claimant
              V/s.
 Abhinav Enterprises           ..Respondent/Judgment Debtor
                                 AND
              EXECUTION APPLICATION NO.2048 OF 2016
 M/s. HDFC Bank Ltd.                 ....Applicant/Claimant
              V/s.
 Amin Habib Charnia            ..Respondent/Judgment Debtor
                                 AND
              EXECUTION APPLICATION NO.2049 OF 2016
 M/s. HDFC Bank Ltd.                 ....Applicant/Claimant
              V/s.
 Durga Rambeg Singh            ..Respondent/Judgment Debtor
                                 AND



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  Nikita Gadgil                 4 of 7 SR Nos.1to11,16-20,26-38,40-44,50-57-dismissal


              EXECUTION APPLICATION NO.2050 OF 2016
 M/s. HDFC Bank Ltd.                  ....Applicant/Claimant
              V/s.
 Don S. Kabrol                  ..Respondent/Judgment Debtor
                                  AND
              EXECUTION APPLICATION NO.2051 OF 2016
 HDFC Bank Ltd.                       ....Applicant/Claimant
              V/s.
 Simta V. Singh                 ..Respondent/Judgment Debtor
                                  AND
              EXECUTION APPLICATION NO.2052 OF 2016
 M/s. HDFC Bank Ltd.                  ....Applicant/Claimant
              V/s.
 Poonam Praful Mohanty ..Respondent/Judgment Debtor
                                  AND
              EXECUTION APPLICATION NO.2053 OF 2016
 Bajaj Finance Ltd. (Present Name)
 Bajaj Auto Finance Ltd.
 (Old Name)                     ....Applicant/Claimant
              V/s.
 Juliana Thomas Lobo            ..Respondent/Judgment Debtor
                                  AND
              EXECUTION APPLICATION NO.2055 OF 2016
 M/s. HDFC Bank Ltd.                  ....Applicant/Claimant
              V/s.
 Savita Vijay Barad             ..Respondent/Judgment Debtor
                                  AND
              EXECUTION APPLICATION NO.2056 OF 2016
 HDFC Bank Ltd.                       ....Applicant/Claimant
              V/s.
 Uma Sandip Nerurkar ..Respondent/Judgment Debtor
                                  AND
              EXECUTION APPLICATION NO.2057 OF 2016
 HDFC Bank Ltd.                       ....Applicant/Claimant
              V/s.
 Sneh Suresh Paswan             ..Respondent/Judgment Debtor
                                  AND
              EXECUTION APPLICATION NO.2058 OF 2016
 M/s. HDFC Bank Ltd.                  ....Applicant/Claimant
              V/s.
 Sandeep Kumar Kushwaha ..Respondent/Judgment Debtor
                                  AND
              EXECUTION APPLICATION NO.2059 OF 2016
 M/s. Religare Finvest Ltd.           ....Applicant/Claimant
              V/s.



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  Nikita Gadgil                 5 of 7 SR Nos.1to11,16-20,26-38,40-44,50-57-dismissal


 Nemi Pharma Chem & 2 Ors. ..Respondent/Judgment Debtor
                                  AND
              EXECUTION APPLICATION NO.2079 OF 2016
 M/s. HDFC Bank Ltd.                  ....Applicant/Claimant
              V/s.
 Shahzeb M. Khan         ..Respondent/Judgment Debtor
                                  AND
              EXECUTION APPLICATION NO.2080 OF 2016
 M/s. HDFC Bank Ltd.                  ....Applicant/Claimant
              V/s.
 Pawan Kanayalal Sachedev ..Respondent/Judgment Debtor
                                  AND
              EXECUTION APPLICATION NO.2081 OF 2016
 M/s. HDFC Bank Ltd.                  ....Applicant/Claimant
              V/s.
 Nilesh Ashwin Goradia ..Respondent/Judgment Debtor
                                  AND
              EXECUTION APPLICATION NO.2082 OF 2016
 M/s. HDFC Bank Ltd.                  ....Applicant/Claimant
              V/s.
 Jintendra Chunilal Obhan      ..Respondent/Judgment Debtor
                                  AND
              EXECUTION APPLICATION NO.2083 OF 2016
 HDFC Bank Ltd.                       ....Applicant/Claimant
              V/s.
 Kuna Devinder Maharana        ..Respondent/Judgment Debtor
                                  AND
              EXECUTION APPLICATION NO.2084 OF 2016
 M/s. HDFC Bank Ltd.                  ....Applicant/Claimant
              V/s.
 Harikishan Nanakchand
 Khosla                         ..Respondent/Judgment Debtor
                                  AND
              EXECUTION APPLICATION NO.2085 OF 2016
 M/s. HDFC Bank Ltd.                  ....Applicant/Claimant
              V/s.
 Adhurgutu Ganesh Shetty ..Respondent/Judgment Debtor
                                  AND
              EXECUTION APPLICATION NO.2086 OF 2016
 M/s. Bajaj Finance Ltd.       ....Applicant/Claimant
              V/s.
 Pradip Pandurang Kapadane ..Respondent/Judgment Debtor

                                                -----
 None present.



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  Nikita Gadgil                 6 of 7 SR Nos.1to11,16-20,26-38,40-44,50-57-dismissal


                                        -----
                                   CORAM : G.S. KULKARNI, J.

DATE : 6 MARCH 2020 P. C.

1. These Execution Applications have not been proceeded with for a period of over 12 months from the date of filing of the applications. Accordingly, these applications have been placed by the Prothonotary and Senior Master under Rule 329 of the Bombay High Court Original Side Rules before the Court, for dismissal, for want of prosecution. As none appears for the Applicants, these Execution Applications are dismissed.

2. No order as to costs.

[G.S. KULKARNI, J.] ::: Uploaded on - 09/03/2020 ::: Downloaded on - 07/06/2020 21:49:58 :::