Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 393] [Entire Act] Bengal Presidency - Subsection Section 393(9) in Police Regulations, Bengal , 1943 (9)Offences relating to forgery of currency or bank notes - Sections 489A, 489B, 489C and 489D, Indian Penal Code.
