Delhi High Court - Orders
Spaze Towers Private Limited & Ors vs State & Anr on 22 July, 2021
Author: Yogesh Khanna
Bench: Yogesh Khanna
$~36
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 1594/2021, CRL.M.A.No.11120/2021
SPAZE TOWERS PRIVATE LIMITED & ORS. ..... Petitioners
Through : Mr.J.Mahajan, Mr.Karan Grover,
Advocates.
versus
STATE & ANR. ..... Respondents
Through : Mr.M.S.Oberoi, APP for State.
CORAM:
HON'BLE MR. JUSTICE YOGESH KHANNA
ORDER
% 22.07.2021
1. The hearing has been conducted through Video Conferencing.
2. No time left today.
3. List on 23.07.2021.
YOGESH KHANNA, J. JULY 22, 2021 DU Signature Not Verified Digitally Signed By:VIJAYA LAKSHMI DOBHAL Signing Date:23.07.2021 13:39