Section 17(1)(b) in The U.P. Factories Rules, 1950

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State of Uttar Pradesh - Subsection

Section 17(1)(b) in The U.P. Factories Rules, 1950

(b)as respects factories or parts of factories specified in Part B of the said Schedule, to work- rooms in which the amount of cubic space allowed for every person employed in the room is less than 2,500 cubic feet;

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State of Uttar Pradesh - Subsection

Section 17(1)(b) in The U.P. Factories Rules, 1950