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State of Rajasthan - Section

Section 38 in The Rajasthan Secondary Education Act, 1957

38. Copies of regulations and alterations thereof.

- A copy of every regulation made by the Board under Section 36 and of every modification or rescission thereof or of each of the first regulations of the Board made or deemed to have been made under Section 37 shall be submitted without undue delay to the State Government for information.